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Citation Codes
Equivalent Citations
citation codes
Attorney(S)
Acts
  • Section 16 of the PNGRB Act, 2006
  • section 21(3) R/w 12(1)(b) R/w Section 25 of the PNGRB Act, 2006
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Attorney(S)
Acts
  • Section 16 of the PNGRB Act, 2006
  • section 21(3) R/w 12(1)(b) R/w Section 25 of the PNGRB Act, 2006
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Smart Summary

    Order: In the matter of Gujarat gas Limited v. Adani Gas Limited.

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    Comments

    Order: In the matter of Gujarat gas Limited v. Adani Gas Limited.
    (Feb 3, 2020)