Citation Codes Equivalent Citations citation codes Case Number TP73of2019[CP(IB)20of2018] Attorney(S) Acts Section 7 of the Insolvency K' /19/ C.P. (1.3.) No. 20/7/NCLT/AHM/2018 and Bankruptcy Code, 2016 Banking Companies (Acquisition and Transfer of Undertaking) Act, 1970 provisions of Section l3 and 14 of the Code Sections 15, 17, 18, 20 8r 21 of the Code Section 7 of the Code, read with Rule 4 Security Interest Act, 2002 (54 of 2002); Section 13(2) of the SARFAESI Act Section l7, l8, 207 8t, 21 of Code. Section 7 of IBC Petition. 16.9 Section 19 of the Code Section 20 of the Code Section 7 of the Code. Evidence Act, 1891 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Punjab National Bank v. Vindhya Cerals Pvt Ltd