Citation Codes Equivalent Citations citation codes Case Number TP221of2019[CP(IB)356of2018] Attorney(S) Acts provisions of Section 13 and 14 of the I.B. Code provisions of the Code, Rules and Regulations Sections 15, 17, 18, 19, 20 81, 21 of the Code Recovery of Debts and Bankruptcy Act, I993 Central Act 44 of 2016 when Section 33- Security Interest Act, 2002 (54 of 2002); Section 17, 187 20 and 21 of LB Code Section 13(2) of the SARFAESI Act. provisions of sub-section (1) Section 19 of the Code See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Bank of Maharshtra v. Shrimati Jwellery House Pvt Ltd