Citation Codes Equivalent Citations citation codes Case Number W.P.C. TMP - 9/2020† Disposition allowed Attorney(S) Rajit, Advocate. R1, Jaishanker V. Nair, CGC., R2 to R5, Manu Vijayakumaran, Government Pleader Judges A.K. Jayasankaran Nambiar Shaji P. Chaly, JJ. Acts MEDICAL TERMINATION OF PREGNANCY ACT 1971 provisions of this Act. (2) Subject to the provisions of sub-section (4), Section 3 vis-a-vis Section 5MTP Act, 1971 provisions of sub-section (2 of Sec. 3 provisions of Act 1971 Section 5(1) of MTP Act, 1971 provisions of the Indian Penal Code and the Protection of Children from Sexual Offences Act, sub-section (2) of S.3 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account