Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 428 of 2010 Attorney(S) For Petitioner : M.C. Bishnoi, amicus curiae, for the Appellant; Mr J.P.S. Choudhary, Public Prosecutor, for the Respondent Judges [Mr. Sangeet Lodha, Dr. Virendra Kumar Mathur, JJ. ] Acts sections 302, 363 and 376(2)(f) IPC SECTION 27 EVIDENCE ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account