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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For the Petitioner Sooraj T. Elenjickal, P.A. Mohammed Shah, K. Arjun Venugopal, Mary Reshma George, V.A. Haritha, Jeevan Rajeev, R. Nandagopal, Advocates. For the Respondents R1, C.N. Prabhakaran, Senior Public Prosecutor, R2, Tom Jose (Padinjarekara), Advocate.
Judges
  • JUSTICE RAJA VIJAYARAGHAVAN V.
Acts
  • Section 354(A)(3) of the IPC, Section 67A of the Information Technology Act, 2000 and under Section 120 of the Kerala Police Act
  • Section 438 of the Code of Criminal Procedure, 1973.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For the Petitioner Sooraj T. Elenjickal, P.A. Mohammed Shah, K. Arjun Venugopal, Mary Reshma George, V.A. Haritha, Jeevan Rajeev, R. Nandagopal, Advocates. For the Respondents R1, C.N. Prabhakaran, Senior Public Prosecutor, R2, Tom Jose (Padinjarekara), Advocate.
Judges
  • JUSTICE RAJA VIJAYARAGHAVAN V.
Acts
  • Section 354(A)(3) of the IPC, Section 67A of the Information Technology Act, 2000 and under Section 120 of the Kerala Police Act
  • Section 438 of the Code of Criminal Procedure, 1973.
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