Citation Codes Equivalent Citations citation codes Case Number ITA 939/PUN/2016 See more information ... Smart Summary Factual and Procedural Background The provided text is limited to a brief certification line and an official designation: "// True Copy //" followed by "Sr. Private Secretary, ITAT, Pune." No facts of the underlying dispute, parties, or procedural history are stated in the provided excerpt. Legal Issues Presented The opinion addresses a procedural matter and does not frame distinct legal issues. Arguments of the Parties The opinion does not contain a detailed account of the parties' legal arguments. Table of Precedents Cited No precedents were cited in the provided opinion. Court's Reasoning and Analysis This information was not available in the provided opinion. Holding and Implications This information was not available in the provided opinion. The excerpt contains no dispositive ruling or explanation of consequences for the parties. Show full summary ... JUDGMENT ORIGINAL PDF To access the original judgment, please Sign In or Subscribe. Mrs. Kamal Murlidhar Mokashi,, Pune v. Income-tax Officer,, // True Copy // )* / Sr. Private Secretary , / ITAT, Pune.