Citation Codes Equivalent Citations citation codes Case Number Writ Petition No. 224/2015 Attorney(S) Mr. M.V. Bute, Adv. Judges B.R. Gavai Mridula Bhatkar, JJ. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Eknath v. State Road Transport Corporation 1. In view of the observations made by the Division Bench of this Court in Writ Petition No. 4110/2014 decided on 19 September 2014, the petitioner is not entitled to any equitable relief.2. The Writ Petition is, therefore, rejected.