Citation Codes Equivalent Citations citation codes Case Number Suit No. 4870 of 1999, Suit No. 3813 of 2000, Suit No. 305 of 2001, Suit No. 4870 of 1999, Suit No. 3813 of 2000 and Suit No. 305 of 2001 Attorney(S) Mr. Arif Doctor i/b Sonal Doshi & Co. for the Plaintiff in Suit No. 4870 of 1999 and Defendants in Suit No. 305 of 2001. None for the Other parties. Judges Roshan Dalvi, J. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Saraldisha Investments Ltd. v. Shri Siddhivinayak Developers Roshan Dalvi, J.:— No written statement is filed. All the three suits are adjourned to 12.02.2015 for ex parte decree.