J U D G M E N T
PER HON'BLE MRS. JUSTICE MANJULA CHELLUR, CHAIRPERSON
In the light of our Judgment dated 27thFebruary, 2020 in Appeal Nos. 368, 369, 370, 371, 372 and 373 of 2019, these instant Original Petitions are disposed of.
Keep a copy of the Judgment dated 27thFebruary, 2020 in each of these Original Petitions.
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Pending IAs if any, shall stand disposed of. No order as to costs.
Pronounced in the Open Court on this the 27th day of February,
2020.
(S.D. Dubey) (Justice Manjula Chellur) Technical Member Chairperson REPORTABLE / NON-REPORTABLE
tpd
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