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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • By Legal Practitioner
  • By Legal Practitioner for the Applicant;
Judges
  • K.K. Srivastava, Registrar
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • By Legal Practitioner
  • By Legal Practitioner for the Applicant;
Judges
  • K.K. Srivastava, Registrar
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Smart Summary

    Vijay Kumar v. Union Of India

    K.K. Srivastava, Registrar:— Present: Shri RC Shukla, Ld. Counsel for the respondents.

    2. None appears on behalf of the applicant.

    3. Rejoinder affidavit filed on behalf of the applicant is taken on record. Counter affidavit is already on record.

    4. Pleadings are complete.

    5. List this case before the Hon'ble Bench on 14.01.2020 for hearing.

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    Comments

    Vijay Kumar v. Union Of India
    (Jan 9, 2020)