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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Shri. P.B. Patil, Advocate
  • Shri. N.R. Rode, AGP nos. 1 and 2
  • Shri. C.S. Kaptan, Sr. Adv. with S/Shri Prafulla S. Khubalkar & S.S. Chauhan, Advs. no. 3
Judges
  • Vasanti A. Naik
  • Prasanna B. Varale, JJ.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Shri. P.B. Patil, Advocate
  • Shri. N.R. Rode, AGP nos. 1 and 2
  • Shri. C.S. Kaptan, Sr. Adv. with S/Shri Prafulla S. Khubalkar & S.S. Chauhan, Advs. no. 3
Judges
  • Vasanti A. Naik
  • Prasanna B. Varale, JJ.
See more information ...
Smart Summary

    Shivaji Education Society v. State Of Maharashtra

    1. In view of the judgment, dated 15.12.2015 in Writ Petition No. 1740/2009, it would be necessary to dismiss this writ petition.

    2. Hence, for the reasons recorded in the judgment, dated 15.12.2015 in Writ Petition No. 1740/2009, we dismiss the writ petition with no order as to costs.

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    Comments

    Shivaji Education Society v. State Of Maharashtra
    (Dec 15, 2015)