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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. V. Ramana Reddy
  • Mr. M. Mohamed Riyaz (for R1) Additional Public Prosecutor
Judges
  • N. Anand Venkatesh, J.
Acts
  • Section 22 of the Protection of Child from Sexual Offences Act, 2012.17.
  • Section 6 of the Protection of Child from Sexual Offences Act, 2012.4.
  • SECTION 482 CRIMINAL PROCEDURE CODE
  • section 164 of Cr.P.C., 1973
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. V. Ramana Reddy
  • Mr. M. Mohamed Riyaz (for R1) Additional Public Prosecutor
Judges
  • N. Anand Venkatesh, J.
Acts
  • Section 22 of the Protection of Child from Sexual Offences Act, 2012.17.
  • Section 6 of the Protection of Child from Sexual Offences Act, 2012.4.
  • SECTION 482 CRIMINAL PROCEDURE CODE
  • section 164 of Cr.P.C., 1973
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N. Chandramohan v. State And Another
(Aug 20, 2019)