Citation Codes Equivalent Citations citation codes Case Number CP(IB)No.95/CTB/2019 Disposition dismissed Attorney(S) Acts SECTION 9 INSOLVENCY AND BANKRUPTCY CODE 2016 COMPANIES ACT 1956 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Hind Unitrade Pvt. Ltd. v. Shree Hari Sponge Pvt. Ltd.