Citation Codes Equivalent Citations citation codes Case Number WP / 690 / 2019 Disposition allowed Attorney(S) Judges M. S. SONAK and M. S. JAWALKAR Acts No.2. 2. Rule. Rule Prohibition and Redressal) Act, 2013. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account