Citation Codes Equivalent Citations citation codes Case Number REGULAR APPEAL/27/2017 Attorney(S) Judges HON'BLE R. S. KULHARI Acts Section 18 of the Securitization and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002 (SARFAESI Act in short) See more information ... Smart Summary Please sign up to generate summary. MS RADIANT RUBBER INDUSTRIES v. STATE BANK OF INDIA AND ORS