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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
Acts
  • Section 19 of the Recovery of Debts Due to Banks and Financial Institution Act, 1993
  • EX.AW-1/9, notice u/s 13(2) of SARFAESI Act as EX.AW-1/10,
  • Section 4 of the Bankers Books of Evidences Act
  • Section 13 (2) of the SARFAESI Act, 2002
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
Acts
  • Section 19 of the Recovery of Debts Due to Banks and Financial Institution Act, 1993
  • EX.AW-1/9, notice u/s 13(2) of SARFAESI Act as EX.AW-1/10,
  • Section 4 of the Bankers Books of Evidences Act
  • Section 13 (2) of the SARFAESI Act, 2002

    UCO BANK v. DEEPAK SHARMA

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    UCO BANK v. DEEPAK SHARMA
    (Sep 11, 2019)