Ramalingam Sudhakar, C.J.:— Mr. N. Kumarjit, learned Advocate General, by producing a copy of Proceeding No. 22/2/89-MPS/DP(Pt-II), dated 29.06.2019, issued by the Under Secretary (DP), Govt. of Manipur, states that the order of this Court has been complied with.
2. Recording the same, the contempt petition stands closed.
3. It is open to the petitioner to challenge the same, if aggrieved.