C.R. Jayasukin Petitioner(S) v. Tamilnadu State Election Commission And Another (S).

1. List on 13.12.2019, by which time we hope and expect that Notification will be issued after completing all legal formalities.

2. Dr. Abhishek Manu Singhvi, learned Senior Counsel states that there are some connected matters, i.e., SLP(C) Nos. 28881-28883/2016 and batch.

3. List all the connected matters together before the appropriate Bench, after obtaining orders from Hon'ble the Chief Justice of India.