Citation Codes Equivalent Citations citation codes Case Number O.M.P. (COMM) 400/2019 Disposition dismissed Attorney(S) Mr. Amit K. Singh, Mr. Apratim Animesh Thakur, Advocates Mr. Dhanesh Relan, Ms. Gauri Chaturvedi, Advocates Judges Jyoti Singh, J. Acts SECTION 34 ARBITRATION AND CONCILIATION ACT 1996 SECTION 14 ARBITRATION ACT 1940 ARBITRATION AND CONCILIATION ACT 1996 SECTION 14 LIMITATION ACT SECTION 5 LIMITATION ACT Rule 3 of the Delhi High Court Rules. Section 34 of the 1996 Act. sub-section (2) of Section 34 See more information ... Smart Summary Please sign up to generate summary. Oriental Insurance Co. Ltd . v. Air India Ltd . .