Citation Codes Equivalent Citations citation codes Case Number (With appln. (s) for exemption from filing O.T. and office report),Writ Petition (Criminal) No. 156/2016 Judges A.K. Sikri Abhay Manohar Sapre, JJ. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Mahender Chawla Petitioner(S) v. Union Of India (S). 1. Issue notice, returnable in six weeks.