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Citation Codes
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Case Number
Attorney(S)
  • For the Complainant: Mr. Dhruv Pal, Advocate & Mr. Arvind Moudgil, Advocate
  • For the Opp. Party: Appearance not marked
Judges
  • V.K. Jain, Presiding Member
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Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For the Complainant: Mr. Dhruv Pal, Advocate & Mr. Arvind Moudgil, Advocate
  • For the Opp. Party: Appearance not marked
Judges
  • V.K. Jain, Presiding Member
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Smart Summary

    Aftab Singh Complainant(S) v. Emaar Mgf Land Limited And Another Opp.Party(S).

    In view of the decision rendered by a three-Members Bench of this Commission on 13.7.2017 in Consumer Complaint No. 701 of 2015 - Aftab Singh v. Emaar MGF Land Ltd. and connected matters, the application is dismissed.

    CC/701/2015

    Affidavit of admission/denial of the documents shall be filed by the parties within four weeks from today. Complainants shall file affidavit by way of evidence within six weeks from today. Such an affidavit by the opposite party can be filed within next four weeks.

    List for directions on 4.1.2018.

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    Comments

    Aftab Singh Complainant(S) v. Emaar Mgf Land Limited And Another Opp.Party(S).
    (Aug 28, 2017)