Citation Codes Equivalent Citations citation codes Case Number Petition(s) for Special Leave to Appeal (Crl.) No(s). 8184/2017, [Arising out of impugned final judgment and order dated 04-10-2017 in CRMM No. 37140/2017 passed by the High Court of Punjab & Haryana at Chandigarh], (SLP (Crl) No. 8184/2017 Alongwith IA No. 109155/2017-Exemption From Filing O.T. and IA No. 118588/2017-Permission to File Additional Documents is to Be Listed Before Hon'ble Court.) Judges Kurian Joseph Amitava Roy, JJ. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Satpal Singh Petitioner(S) v. State Of Punjab (S). 1. The learned counsel for the respondent seeks three weeks' time to file counter affidavit.2. List on 17 January, 2018.