1. Vakalatnama filed by Col Y.R. Sharma (Retd.) on behalf of the petitioner is taken on record. His name be shown as learned counsel for the petitioner when the case is listed next.
2. Present: Col. Y.R. Sharma (Retd.), learned counsel for the petitioner and Shri Bhanu Pratap Singh, learned counsel for the respondents.
3. On the request of the learned counsel for the petitioner, the case is adjourned for the day.
4. List this case on 14.05.2018 for hearing.
5. On the date fixed, learned counsel for the respondents shall produce original documents pertaining to the case for perusal of the Bench.