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    Pramod Kumar Singh v. Union Of India

    1. Present: Shri Vinay Pandey, Ld. Counsel for the applicant and Shri Asheesh Agnihotri, Ld. Counsel for the respondents.

    EX.A. No. 116 of 2017

    2. This is an application for execution of the order dated 23.01.2017 passed in O.A. No. 21 of 2013.

    3. Learned counsel for the respondents submits that order under execution has been complied with and he shall file compliance report during the course of day in the Registry after providing a copy of the same to learned counsel for the applicant.

    4. List this case on 02.07.2019 for orders.

    5. Meanwhile, objection, if any, may be filed by learned counsel for the applicant.

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    Pramod Kumar Singh v. Union Of India
    (May 13, 2019)