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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Acts
  • Sections 376(2)(n) and 506 IPC.
  • Section 164 Cr.P.C.,
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Acts
  • Sections 376(2)(n) and 506 IPC.
  • Section 164 Cr.P.C.,
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VIKAS GARG v. STATE OF HARYANA
(Oct 31, 2019)