Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 1270 of 2014 Disposition dismissed Attorney(S) Shri Surendra Singh, Senior Advocate with Shri Goutam Khetrapal and Shri Anusueya Rajput, Advocates. /State: Shri Ashok Swarnakar, P.L. For the Objector: Smt. Meena Shastri, Advocate. Judges Rajendra Chandra Singh Samant, J. Acts SECTION 3 EVIDENCE ACT Section 313 of the Cr.P.C. Section 161 of the Code of Criminal Procedure, 1973 (for short the Code). See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account