Citation Codes Equivalent Citations citation codes Case Number O.A No. 39 of 2011 Attorney(S) Dr. Vijendra Mahandiyan, Advocate, ; Sh. Anil Gautam, Advocate, Judges A.K Mathur Chairperson M.L Naidu, Member See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Ex. Hav. Ajay Kumar v. Union Of India & Ors. 1. Learned counsel for the petitioner seeks leave to withdraw this petition with liberty to file a fresh petition if so advised. The petition is dismissed as withdrawn with liberty as prayed for.