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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • None, ;
  • Col. Inder Sen Singh,
Judges
  • A.K Mathur
  • Chairperson
  • M.L Naidu, A.M
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • None, ;
  • Col. Inder Sen Singh,
Judges
  • A.K Mathur
  • Chairperson
  • M.L Naidu, A.M
See more information ...
Smart Summary

    Ex Sub Mewa Lal v. Union Of India And Ors.

    None appeared on behalf of petitioner. The transfer application is dismissed for non prosecution. No costs.

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    Comments

    Ex Sub Mewa Lal v. Union Of India And Ors.
    (Sep 29, 2009)