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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Sh. S.M Hooda, advocate, ;
  • Sh. R. Balasubramanian, advocate,
Judges
  • A.K Mathur
  • Chairperson
  • M.L Naidu, Member
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Sh. S.M Hooda, advocate, ;
  • Sh. R. Balasubramanian, advocate,
Judges
  • A.K Mathur
  • Chairperson
  • M.L Naidu, Member
See more information ...
Smart Summary

    Ex. Hav. Surat Singh v. Union Of India & Ors.

    Learned counsel for the petitioner wants to withdraw the petition.

    The petition is dismissed as withdrawn.

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    Comments

    Ex. Hav. Surat Singh v. Union Of India & Ors.
    (Jan 11, 2011)