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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Sh. Ankur Chibber, Advocate with Capt. Alifa Akbar,
  • Sh. S.S Pandey, Advocate, for Applicant;
Judges
  • A.K Mathur
  • Chairperson
  • M.L Naidu, Member
Acts
  • section 376(2)(g) of the Ranbir Penal Code
  • section 376(2)(g) of Ranbir Penal Code
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Sh. Ankur Chibber, Advocate with Capt. Alifa Akbar,
  • Sh. S.S Pandey, Advocate, for Applicant;
Judges
  • A.K Mathur
  • Chairperson
  • M.L Naidu, Member
Acts
  • section 376(2)(g) of the Ranbir Penal Code
  • section 376(2)(g) of Ranbir Penal Code
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Shiv Ram Singh Badoriya v. Union Of India & Others
(Aug 27, 2010)