Record perused.
This case comes up on receipt of the application for transfer of the case from Chennai Bench to Delhi or Lucknow Bench. The applicant is resident of South, 24, Parga, West Bengal. There is a Bench operating at Kolkata, therefore, this matter may be transferred to Kolkata Bench under intimation to the applicant at his registered address.
Ordered accordingly.
Application is disposed of.
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