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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. R. Balasubramanian, Counsel for the Respondents.
  • None, for the Applicant;
Judges
  • M.L. Naidu
  • A.M.
  • Manak Mohta, J.M.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. R. Balasubramanian, Counsel for the Respondents.
  • None, for the Applicant;
Judges
  • M.L. Naidu
  • A.M.
  • Manak Mohta, J.M.
See more information ...
Smart Summary

    Major Lalit Kumar Porwal v. Union Of India

    Despite Court notice none appeared on behalf of applicant.

    Dismissed in default.

    Use AI to get other relevant cases.
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    Comments

    Major Lalit Kumar Porwal v. Union Of India
    (Feb 21, 2011)