Citation Codes Equivalent Citations citation codes Case Number IA168of2019inCP(IB)417of2018 Attorney(S) Acts Section 33(1), 33(2) and 34(1) of the IBC. IA 'No. 168 of 2019 SECTION 35 INSOLVENCY AND BANKRUPTCY CODE 2016 See more information ... Smart Summary Please sign up to generate summary. Prakash Tekwani RP for Taj Haberdashery Products Pvt Ltd v. COC of Taj Haberdashery Products Pvt Ltd