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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • rule 5(1) of the Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016
  • Section 9 of Insolvency and Bankruptcy Cod-9,2016 read with Rule 6
  • provision of Companies Act,1956.
  • section 5 (21) of IB Code_'the
  • COMPANIES ACT 1956
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • rule 5(1) of the Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016
  • Section 9 of Insolvency and Bankruptcy Cod-9,2016 read with Rule 6
  • provision of Companies Act,1956.
  • section 5 (21) of IB Code_'the
  • COMPANIES ACT 1956
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Smart Summary

    M/s Delhi Control Devices(P) Ltd v. M/s Fedders Electric and Engineering Ltd

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    Comments

    M/s Delhi Control Devices(P) Ltd v. M/s Fedders Electric and Engineering Ltd
    (May 14, 2019)