Citation Codes Equivalent Citations citation codes Case Number Bail Appln. 657/2019 Disposition allowed Attorney(S) Mr. Gaurav Bharadwaj, Mr. P. Sharma, Mr. Gulshan Garg and Mr. Sahil Sharma, Advocates Mr. Sanjeev Sabharwal, APP with SI Aaditya Sharma, PS Krishna Nagar Judges R.K. Gauba, J. Acts SECTION 15 JUVENILE JUSTICE CARE AND PROTECTION OF CHILDREN ACT 2015 Section 18(3) of the JJ Act, 2015 provisions of the JJ Act, 2015 Section 173 of the Code of Criminal Procedure, 1973 (Cr.P.C.) clause of sub-Section (1) of Section 12, Section 12 of the JJ Act, 2015 Sections 377, 506, 363 of Indian Penal Code, 1860 (IPC) and Sections 4 and 8 of Protection of Children from Sexual Offences Act, 2012 (POCSO Act), Protection of Child Rights Act, Section 377 IPC and Section 4 of POSCO Act, Protection of Child Rights Act, 2005 provision in JJ Act, 2015 Section 439 read with Section 482 Cr. PC. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account