Citation Codes Equivalent Citations citation codes Case Number Mat. Appeal. No. 182 of 2019, Mat. Appeal. No. 198 of 2019, Mat. Appeal Nos. 182 and 198 of 2019 Attorney(S) By Advs. Sri. Jacob Sebastian Sri. K.V Winston By Adv. Sri. G. Sreekumar (Chelur) By Advs. Sri. Jacob Sebastian Sri. K.V Winston By Adv. Sri. G. Sreekumar (Chelur) Judges K. Harilal T.V Anilkumar, JJ. Acts Sections 5 and 6 of the Protection of Children from Sexual Offences Act, 2012 (for short the POCSO Act) SECTION 17 GUARDIANS AND WARDS ACT 1890 Sections 498A, 304B, 302, 201 and Section 149 of IPC Section 164 of the Code of Criminal Procedure SECTION 14 FAMILY COURTS ACT 1984 Section 145 of Indian Evidence Act, 1872, Section 17 of the G&W Act, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account