Citation Codes Equivalent Citations citation codes Case Number CC/2335/2017 Disposition NA Attorney(S) M/S. AVS LEGAL Acts SECTION 12 CONSUMER PROTECTION ACT CONSUMER PROTECTION ACT 1986 Consumer Protection Act, 1986 and the Real Estate (Regulation and Development) Act, 2016 Sections 14, 15, 18 and 19 of RERA, various provisions RERA Authorities. (ix) Section 79 of RERA Section 71 nor Section 79 and nor Section 89 provisions contained in Section 79 of the Real Estate Regulatory Authority Act (RERA), Consumer Protection Act. (vi) Consumer Protection Act. (viii) Section 71 of RERA See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Stuc Awasiya Grahak Kalyaan Association v. Supertech Limited