Citation Codes Equivalent Citations citation codes Case Number O.M.P. (COMM) 297/2016 Disposition dismissed Attorney(S) Mr. Sandeep Sethi, Sr. Adv with Mr. Ashish Verma and Mr. Aditya Gupta, Advs. Mr. V.S.R. Krishna, Mr. A.S. Dateer and Dr. Indra Pratap Singh, Advs. Judges Rajiv Shakdher, J. Acts SECTION 32 SICK INDUSTRIAL COMPANIES SPECIAL PROVISIONS ACT 1985 SECTION 14 ARBITRATION AND CONCILIATION ACT 1996 SECTION 34 ARBITRATION AND CONCILIATION ACT 1996 Section 31 of the 1996 Act provisions contained in Clause 11.6(c) and Clause 11.6(d). provisions of Section 34 (2)(v) of the 1996 Act provisions of Sections 14 and 15 of the 1996 Act. 14. Subsection (1) of Section 14 or Subsection (1) of Section 15 Sections 14 and 15 and provisions of Section 32 and even Clause (a) of Section 25 of the 1996 Act. Section 15(2) of the 1996 Act Section 31(2) of the 1996 Act See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Cimmco Ltd . v. Union Of India .