Citation Codes Equivalent Citations citation codes Case Number B.A. No. 8741 of 2018 Disposition allowed Attorney(S) By Advs. Sri. P.M. Rafiq Smt. Pooja Pankaj Sri. Ajeesh K. Sasi Sri. M. Revikrishnan Sri. V.C. Sarath Sri. Vipin Narayan Sr. Public Prosecutor Sri. T.K. Shajahan Judges R. Narayana Pisharadi, J. Acts Section 164 of the Code. Sections 7 read with 8, 9(p) read with 10 and 11(iii) read with 12 of the Protection of Children from Sexual Offences Act, 2012 (hereinafter referred Section 438 of the Code of Criminal Procedure, 1973 (hereinafter referred See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account