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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

NA

Attorney(S)
  • Dr. Amit George, Mr. Rishabh Dheer, Mr. Swaroop George, Mr. K. Dileep and Ms. Rajsree Ajay, Advs.
  • Mr. V.N. Koura with Mr. Nikhil Mundeja, Adv.
Judges
  • Rajiv Shakdher, J.
Acts
  • 1996 Act after 23.10.2015. III) After the insertion of Section 11(6A) in the 1996 Act
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

NA

Attorney(S)
  • Dr. Amit George, Mr. Rishabh Dheer, Mr. Swaroop George, Mr. K. Dileep and Ms. Rajsree Ajay, Advs.
  • Mr. V.N. Koura with Mr. Nikhil Mundeja, Adv.
Judges
  • Rajiv Shakdher, J.
Acts
  • 1996 Act after 23.10.2015. III) After the insertion of Section 11(6A) in the 1996 Act
See more information ...
Smart Summary

    Ncc Limited v. Indian Oil Corporation Limited .

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    Comments

    Ncc Limited v. Indian Oil Corporation Limited .
    (Feb 8, 2019)