Citation Codes Equivalent Citations citation codes Case Number ARB.P. 448/2017 Disposition NA Attorney(S) Mr. T.S. Thakraon, Advocate. None. Judges Rajiv Shakdher, J. Acts SECTION 11 ARBITRATION AND CONCILIATION ACT 1996 ARBITRATION AND CONCILIATION ACT 1996 SECTION 33 INDIAN STAMP ACT 1899 sub-section (6A) in Section 11 of the 1996 Act. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Jmd Ltd. v. Celebrity Fitness India Pvt. Ltd. .