Citation Codes Equivalent Citations citation codes Case Number APEAL/936/2014 Disposition dismissed Attorney(S) Judges Smt. SADHANA SANJAY JADHAV Acts SECTION 29 PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT 2012 SECTION 6 PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT 2012 section 164 of the Code of Criminal Procedure, 1973 Section 164 Cr.P.C. section 164 of the Code of Criminal Procedure, 1973. (iv) sections 3, 5, 7, and section 9 of this Act, section 506(II) of the Indian Penal Code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account