Citation Codes Equivalent Citations citation codes Case Number Arb.P. 94/2018 Disposition allowed Attorney(S) Mr. Rajesh Yadav with Ms. Ruchira, Advocates. Ms. Mukti Chaudhry with Ms. Manika Goswami and Ms. Tejaswini Chandra Shekhar, Advocates. Judges Rajiv Shakdher, J. Acts SECTION 11 ARBITRATION AND CONCILIATION ACT 1996 SECTION 33 INDIAN STAMP ACT 1899 Section 11 of the 1996 8 Act with the insertion of sub-section (6A) provisions of Sections 33 and 35 of the Stamp Act, 1899, provisions of Section 16 of the Code of Civil Procedure, 1908 (in short "CPC"). 17 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT B.D. Sharma v. Swastik Infra Estate Private Limited And Others