Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • Mr. S.N. Parashar, Advocate
  • Mr. Pankaj Gupta, Advocate for Ms. Suman Bagga, Advocate for R3.
Judges
  • J.R. Midha, J.
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Click here to upload
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • Mr. S.N. Parashar, Advocate
  • Mr. Pankaj Gupta, Advocate for Ms. Suman Bagga, Advocate for R3.
Judges
  • J.R. Midha, J.
See more information ...
Smart Summary
To access the original judgment, please Sign In or Subscribe.

    Babli Dixit & Anr. v. Satendra Kumar & Ors. (Iffco Tokio Gen Ins Co. Ltd.)

    compliance of this Order.

    19. Copy of this judgment be given dasti to counsels for the parties under signatures of the Court Master. J.R. MIDHA, J. DECEMBER 14, 2018

    Use AI to get other relevant cases.
    Try AI Pro free for 7 days Upgrade to AI Pro

    Comments

    Babli Dixit & Anr. v. Satendra Kumar & Ors. (Iffco Tokio Gen Ins Co. Ltd.)
    (Dec 14, 2018)