Citation Codes Equivalent Citations citation codes Case Number (IB)-792(PB)/2018 Attorney(S) Acts Section 13(4) of the Companies Act 2013 read with Rule 30(6) (b) of the Companies (Incorporation) Rules 2014 SECTION 7 INSOLVENCY AND BANKRUPTCY CODE 2016 Regulation and Development) Act, 201 6 (1 6 of201 6); sub section (l) of Section 60 of the Code. Section 5 [7) and 5 (8) of the Code, Section 5 (8) of the Code 37. Section 7(1) of the Code Section 7 of the Code, See more information ... Smart Summary Please sign up to generate summary. M/s. Carnoustie Mangement India Pvt. Ltd v. CBS International Projects Pvt. Ltd.