HONBLE THE CHIEF JUSTICE HONBLE MR. JUSTICE TASHI RABSTAN, JUDGE Appearance: For the petitioner/appellant(s) None For the Respondent(s) :None Officer/official in person :Mr.Anshul Jain, Dy.Manager, Godfrey Phillips of India Ltd
i) Whether approved for reporting in Yes/No Law journals etc.: ii) Whether approved for publication in press: Yes/No It is pointed out by Mr. Anshul Jain, Dy. Manager, Godfrey Phillips of India Ltd, who is present in the Court, that connected matter i.e OWP No. 1814/2018 though directed to be listed with the instant writ petitions has not been listed today. List the instant writ petitions along with OWP No. 1814/2018 on 7 March, 2019. (Tashi Rabstan) (Gita Mittal) Judge Chief Justice Jammu 06.12.2018 Sanjeev
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