Citation Codes Equivalent Citations citation codes Case Number Crl. Ref.1/2018 Disposition allowed Attorney(S) Mr. Sumeet Verma, Amicus Curiae with Ms. Preeti Jakhar, Advocate. Mr. Rahul Mehra, Standing Counsel with Mr. Chaitanya Gosain, Adv for the State. Mr. Rajat Katyal, APP Judges Vipin Sanghi I.S. Mehta, JJ. Acts Section 439 Cr P.C. Sub-Section (1) of Section 437), Section 437(1) and Section 439(1) CrPC of the new Code Section 437 Cr.P.C. Section 439 (1) Cr.P.C, Section 41 of the Cr.P.C. Section 438 Code of Criminal Procedure Section 437 (1) Cr.P.C., West), Rohini Courts, Delhi under section 395(2) Cr PC. section 437(1)(i)[sic 437(i)] Cr. P.C. 31 Sections 2(c), 41, 41(1)(b), 41(1)(b)(a), 157(1), 173(2)(e), 173(2)(f) & 173(2)(g) of the Code, sub clauses (i) and (ii) of Section 437 (1) Section 41 of the Code of Criminal Procedure sub-clause (g) of sub-section (2) (i) of Section 173 Cr.P.C sub- section (3) of Section 437 CrPC Section 1-73 Cr.P.C. Clause (ii) of Section 437 (1) Cr.P.C. clause (ii) of sub section (1) of section 437, Section 170 Cr.P.C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account