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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
  • Mr. Kabir Hathi, Advocate ;
  • Mr. Varshal M. Pancholi, Advocate for the Respondent No. 1;
  • Ex-parte (vide order dated 29.9.2015) No. 2.
Judges
  • V.K. Jain, Presiding Member
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
  • Mr. Kabir Hathi, Advocate ;
  • Mr. Varshal M. Pancholi, Advocate for the Respondent No. 1;
  • Ex-parte (vide order dated 29.9.2015) No. 2.
Judges
  • V.K. Jain, Presiding Member
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Smart Summary

    State Of Gujarat And Others (S) v. Premadevi Vidyadhar Tiwari And Others (S).

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    Comments

    State Of Gujarat And Others (S) v. Premadevi Vidyadhar Tiwari And Others (S).
    (Nov 13, 2018)