Citation Codes Equivalent Citations citation codes Case Number NMW/394/2017 Disposition NA Attorney(S) Judges JUSTICE A.S. OKA JUSTICE R. I. CHAGLA Acts ARTICLE 226 CONSTITUTION OF INDIA SECTION 7 MAHARASHTRA RENT CONTROL ACT 1999 Sub- Section (1) of Section 354 provisions of sub-Section (1) of Section 489. Act." 23 Sub-Section (1) Sub-Section (1) of Section 489 Sub-Section (1) and (2) of Section 522, Sub-Section (1) of Section 522 provisions of the Mumbai 1 of 29 Municipal Corporation Act, 1888 (for short "the said Act of 1888"). section, sub-section or clauses of this Act mentioned in sub-section (2), sub-Section (1) of Section 47, Sub- Sections (1) and (2) of Section 268 provision is Section 47 of the Maharashtra Police Act, 1950 (for short "the said Act of 1950"). Section 47 1 201 3 (2) Mh.L.J. 681 17 of 29 under section 354 Sub- 11 of 29 Section (5) 19 of 29 Section 354(1), the Municipal Corporation See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account